Siddharth Kumar Mandal vs The State Of Jharkhand
2023 Latest Caselaw 602 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr.M.P. No. 1077 of 2018
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Siddharth Kumar Mandal @ Sidharth Chandra Mandal ... ... Petitioner Versus

1. The State of Jharkhand

2. Nandlal Tudu ... ... Opposite Parties

CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner : Mr. Ramchander Sahu, Advocate For the State : Mr. Pankaj Kumar, A.P.P. For O.P. No. 2 : Mr. Dharmedra Kumar Malityar, Advocate

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Order No. 08 / Dated: 3rd February, 2023

Learned counsel for the petitioner and learned counsel for the State as also learned counsel for opposite party No. 2, are present.

This case has been listed after a long period of time. In the meantime, let the present status of the case be called for from the concerned Court regarding the status of this case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within four weeks from the date of receipt of this order.

Let this order be communicated either through FAX or Email.

J.Minj                                                        (Navneet Kumar, J.)