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Vicky Kumar Paswan vs The State Of Jharkhand
2023 Latest Caselaw 571 Jhar

Citation : 2023 Latest Caselaw 571 Jhar
Judgement Date : 2 February, 2023

Jharkhand High Court

Vicky Kumar Paswan vs The State Of Jharkhand on 2 February, 2023

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. Revision No. 503 of 2016
                                       ---------

Vicky Kumar Paswan ... Petitioner Versus The State of Jharkhand ... Opposite Party

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner : Mr. Kalyan Banerjee, Advocate For the State : A.P.P.

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05/02.02.2023.

This criminal revision application has been filed against the judgment delivered by me in the capacity as Sessions Judge, Dhanbad.

Let this case go out of my list so as to be listed before an appropriate Bench after taking permission of Hon'ble the Acting Chief Justice.

(Ambuj Nath, J.) Jay/-

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Vicky Kumar Paswan vs The State Of Jharkhand
2023 Latest Caselaw 571 Jhar

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Vicky Kumar Paswan vs The State Of Jharkhand2023 Latest Caselaw 571 Jhar

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Vicky Kumar Paswan vs The State Of Jharkhand
2023 Latest Caselaw 571 Jhar