Akhil Prasad Mandal And Ors vs State Of Jharkhand And Ors
2023 Latest Caselaw 543 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 W.P.(C) No. 153 of 2012

                  Akhil Prasad Mandal and Ors.               ...       ...    Petitioners
                                           Versus
                  State of Jharkhand and Ors.          ...        ...        Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioners : Mr. Jay Prakash Jha, Senior Advocate : Mr. Manoj Kumar Sah, Advocate : Mr. Aishwarya Prakash, Advocate : Mrs. Puja Kumari, Advocate For the Private Resp. : Mr. Neeraj Kishore, Advocate For the Resp. - State : Mr. Uttam Kumar Das, A.C. to G.P. 6

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12/01.02.2023 Learned counsel for the parties are present.

2. Arguments concluded.

3. Post this case for judgment on 10.02.2023.

(Anubha Rawat Choudhary, J.) Saurav/