Atwari Mahto & Ors vs Rameshwar Mahto & Ors
2023 Latest Caselaw 4546 Jhar

Jharkhand High Court

Atwari Mahto & Ors vs Rameshwar Mahto & Ors on 13 December, 2023

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           S.A. No. 185 of 2022
           Atwari Mahto & Ors.                  ...... Appellants
                                Versus
           Rameshwar Mahto & Ors.                               ......Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Vijay Kumar Roy, Advocate For the Respondent :

.....

Order No.05/ Dated:13.12.2023 Learned counsel for the appellants is granted four week's time to remove the defect(s) as pointed out by the office.

So far as defect no. 2 is concerned, office is directed to send a copy of the Judgment & decree to the court concerned for necessary correction and court concerned is directed to return the Judgment & decree after necessary correction.

(Pradeep Kumar Srivastava, J.) R.K/