Saturday, 16, May, 2026
- Assault on Woman Lawyer: SC directs Delhi Police to ensure Victim’s Safety, Fast-Track Investigation
- अरावली पर सुप्रीम कोर्ट का नया आदेश आया सामने, 5 महीने बाद अब खनन को लेकर कह दी बड़ी बात
- एक ही रूट, दो एयरलाइंस, तो किराया 8000 से 18000 तक कैसे? सुप्रीम कोर्ट ने जताई चिंता
- Internship at the Centre for Research and Planning, Supreme Court of India, New Delhi [4 Weeks; 10 Interns; Unpaid]: Rolling Applications!
- JOB POST: Fresh Graduate Positions at DJS Legal, Gurugram [Onsite; 4 Vacancies; Salary Upto Rs. 35k]: Apply Now!
- Call for Papers: Amrita Law Journal (ALJ) by Amrita International School of Law, Amrita Vishwa Vidyapeetham [Volume 1, Issue 1 (Jan – Dec 2026)]: Submit Abstract by June 15
- 13 लाख वाहनों के ट्रैफिक चालान माफ, यूपी सरकार के अध्यादेश पर सुप्रीम कोर्ट असंतुष्ट; जानें क्या कहा
- 'Heated Courtroom Exchanges between Judge and Lawyer don’t amount to Contempt', Clarifies HC
- CfP: Two-Day National Conference on ‘One Nation, One Tax’ by Saveetha University, Chennai [June 18 – 19; Exciting Awards]: Submit by May 30!
- सुप्रीम कोर्ट में हर सप्ताह 2 दिन होगी वर्चुअल सुनवाई, ईंधन बचाने के लिए बड़ा फैसला
- शिवसेना विवाद पर सुप्रीम कोर्ट सख्त, नेताओं को लगाई फटकार; कहा- गैरजिम्मेदार बयानों से बचें
- HC says Bar Associations cannot Compel Lawyers to stay away from Courts, Holds action beyond Authority | Read Order
- Landowners cannot be denied equal interest benefits under National Highways Act Acquisitions, holds HC | Read Judgement
- Justice does not permit Permanent Incarceration, SC grants remission to Murder convict after 22 years | Read Judgement
- SC expounds Constitutional Limits on State Taxation, holds Reliance’s KG Basin Gas supply to UP was Inter-State Sale | Read judgement
