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Lagnu Ram Mahto vs The State Of Jharkhand
2023 Latest Caselaw 4381 Jhar

Citation : 2023 Latest Caselaw 4381 Jhar
Judgement Date : 1 December, 2023

Jharkhand High Court

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Criminal Appeal (S.J.) No. 596 of 2003
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Lagnu Ram Mahto ..... Appellant Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Pankaj Verma, Advocate Mr. A.K. Sahani, Advocate For the State : Mr. Pankaj Kumar, P.P.

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26/01.12.2023 Heard Mr. Pankaj Verma, learned counsel on behalf of the appellant and Mr. Pankaj Kumar, learned P.P. appearing for the State.

2. Judgment is reserved.

(Sanjay Prasad, J.) s.m.

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