Lakhi Mondalain @ Vilakhi Mandal vs Sashadhar Mandal & Ors
2023 Latest Caselaw 3271 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  C.M.P. No. 1080 of 2022
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           Lakhi Mondalain @ Vilakhi Mandal              .... Petitioner(s).
                                              Versus
           Sashadhar Mandal & Ors.                       ... Opp. Party(s).
                                              ------

                   CORAM     :     SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Ashutosh Pd. Joshi, Advocate. For the Respondents : Mr. Kaushik Sarkhel, Advocate.

.........

4/ 30.08.2023: Learned counsel for the petitioner prays for some time as he wants to go through two judgments of the Hon'ble Supreme Court in the case of Sriram Housing Finance and Investment India Ltd. Vs. Omesh Mishra Memorial Charitable Trust, reported in 2022 SCC OnLine SC 794 and Jini Dhanrajgir and another vs. Shibu Mathew and another, reported in 2023 SCC OnLine SC 643.

List this case before appropriate Bench having roster.

(ANANDA SEN, J.) R.S./