Branch Manager vs Jayshri Devi & Ors
2023 Latest Caselaw 3218 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    M.A. No.241 of 2020
                                ------

Branch Manager, Bajaj Allianz General Insurance Co. Ltd, Ranchi .... .... .... Appellant(s) Versus Jayshri Devi & Ors. .... .... ....Respondent(s)

------

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

------

For the Appellant : Mr. Santosh Kumar, Advocate For the Respondents : Mr. Praveen Akhouri, Adv. (S.C. Mines)-I.

Ms. Aishwarya Prakash,(A.C. to S.C. Mines)I

------

Order No.05 Dated- 28.08.2023 List the instant miscellaneous appeal arising of the common judgment along with M.A. No.243 of 2020, M.A. No.212 of 2020 and M.A. No.222 of 2020.

(Pradeep Kumar Srivastava, J.) Pappu/