Pappu Yadav vs The State Of Jharkhand
2023 Latest Caselaw 3023 Jhar

Citation : 2023 Latest Caselaw 3023 Jhar
Judgement Date : 19 August, 2023

Jharkhand High Court

Pappu Yadav vs The State Of Jharkhand on 19 August, 2023

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 (Criminal Miscellaneous Jurisdiction)
                       BA No. 09 of 2023

Pappu Yadav                                               ...   ... Petitioner
                                  Versus
The State of Jharkhand                               ... ... Opposite Party
                                ------

CORAM : HON'BLE MR. JUSTICE RATNAKER BHENGRA

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For the Petitioner : Ms. Vani Kumari, Advocate For the State : Mr. Ravi Prakash, Spl.P.P.

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th Order No.10/Dated: 19 August, 2023 When the matter is called out, both the learned counsels have appeared.

The learned counsel for the petitioner submits that she will file some judgments.

Put up this case on 11.09.2023.

KNR (Ratnaker Bhengra, J.)

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