Citation : 2023 Latest Caselaw 2971 Jhar
Judgement Date : 17 August, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 771 of 2003
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Appellants : Mr. B.M. Tripathy, Sr. Advocate Mr. Arvind Kr. Choudhary, Advocate For the Resp.-State : Mr. Manoj Kr. Mishra, APP For the Informant : Mr. Shyam Sundar, Advocate Mr. P.D. Kushwaha, Advocate
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25/ 17.08.2023 Argument concluded.
2. Put up this case on 29.08.2023 'For judgment'.
(Deepak Roshan, J.)
Pramanik/
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