Citation : 2023 Latest Caselaw 2879 Jhar
Judgement Date : 14 August, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 1353 of 2023
M/s Maa Raksi Stone Works ... ... ... Petitioner
Versus
The State of Jharkhand and others ... ... ... Respondents
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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For the Petitioner: Mr. Sumeet Gadodia, Advocate For the Respondents: Mr. Piyush Chitresh, A.C. to A.G.
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02/Dated: 14.08.2023
Mr. Sumeet Gadodia, learned counsel for the petitioner, would
submit that similar matter as a bunch of writ applications have already
been posted for final disposal, hence, this matter is adjourned as the
judgment herein would be covered by the bunch of matters.
List this case on 06.09.2023.
(Sanjaya Kumar Mishra, C.J.)
(Ananda Sen, J.) APK/VK
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