(Anita Devi @ Anita Kumari vs . Paspati Devi)
2023 Latest Caselaw 2607 Jhar

Citation : 2023 Latest Caselaw 2607 Jhar
Judgement Date : 3 August, 2023

Jharkhand High Court

(Anita Devi @ Anita Kumari vs . Paspati Devi) on 3 August, 2023

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    C.M.P. No. 706 of 2023
                           (Anita Devi @ Anita Kumari Vs. Paspati Devi)
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                 CORAM : SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Bhawesh Kumar, Advocate. For the respondent(s) :

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03/03.08.2023: The petitioner is directed to bring on record the Judgment passed in Title Suit No. 19 of 2015 by the learned Civil Judge (Sr. Division)-I, Jamtara.

List this case on 28.8.2023 before appropriate Bench having roster.

(ANANDA SEN, J.) Anu/-

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