Sujata Devi vs Income Tax Officer Ward 2(1) ...
2023 Latest Caselaw 1820 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 W.P.(T) No. 5061 of 2022
     Sujata Devi                              ...     Petitioner
                              Versus
     Income Tax Officer Ward 2(1) Dhanbad & another... Respondents
                             ---

CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE DEEPAK ROSHAN

For the Petitioner : Mr. Mahendra Kr. Choudhary, Advocate & Ms. Sarita Kumari, Advocate For the Income Tax : Mr. Ratnesh Nandan Sahay, Sr. S.C.

& Mr. Anurag Vijay, AC to Sr. S.C.

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Order No. 04 Dated 28th April, 2023

Mr. Mahendra Kr. Choudhary, learned counsel for the petitioner submits that the present case is squarely covered by the judgment passed in W.P.(T) No. 2972 of 2022.

Mr. Ratnesh Nandan Sahay, learned counsel appearing for the respondents submits that he has to examine the said judgment and if necessary he will respond to the writ petition within a period of ten days.

Let this matter be listed on 10.05.2023 under the heading 'For Orders'.

(RONGON MUKHOPADHYAY, J.)

(DEEPAK ROSHAN, J.) MK