Ram Khelawan Pathak vs The State Of Jharkhand & Others
2022 Latest Caselaw 4334 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           W. P. (S) No. 7821 of 2013

                Ram Khelawan Pathak               ...      ...            Petitioner
                                      Versus
                The State of Jharkhand & Others ...        ...      Respondents

                               With
                     W. P. (S) No. 2935 of 2006
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. L. C. Roy, Advocate (in W.P. (S) No. 2935/2006) For the Respondents : Ms. Vasha Ramsisoria, Advocate (in W.P. (S) No. 7821/2013) 10/21.10.2022

1. Learned counsel appearing for the parties jointly submit that the matter may be posted on 17th December, 2022.

2. In the meantime, they shall file list of dates, short synopsis of argument and the judgments which they seek to rely upon much prior to the next date of hearing.

3. Post this case on 17th November, 2022 under the heading for 'final disposal'.

(Anubha Rawat Choudhary, J.) Mukul