Citation : 2022 Latest Caselaw 4231 Jhar
Judgement Date : 17 October, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.2746 of 2022
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Sreeniwas Tewari ... Petitioner
-versus-
The State of Jharkhand & Others ... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN
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For the Petitioner : Mr. Sarvesh Kumar Verma, Advocate For the Respondents : Ms. Pinky Tiwary, AC to AG
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4/ 17.10.2022 Counsel for the respondents wants to go through the judgments passed by the Hon'ble Supreme Court in the case of State of Punjab and Others versus Rafiq Masih (White Washer) and Others reported in (2015) 4 SCC 334 and in the case of Thomas Daniel versus State of Kerala & Others [Civil Appeal No.7115 of 2010]. She prays for some time.
List this case in the second week of November 2022 under the heading "For Orders".
(Ananda Sen, J.) Kumar
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