Citation : 2022 Latest Caselaw 4178 Jhar
Judgement Date : 13 October, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 1666 of 2014
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Md. Zafir @ Zafir Khan & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioners : None
For the State : Mr. Bishwambhar Shastri, Addl.P.P.
For the Opp. Party No. 2 : None
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Order No. 04: Dated: 13th October, 2022 No one has appeared for the petitioners as well as for the O.P. No. 2.
Learned Addl.P.P. for the State is present. Let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within four weeks from the date of receipt of a copy of this order.
Let this order be communicated either through the FAX or Email.
(Navneet Kumar, J.) MM
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