Steel Authority Of India Limited vs Union Of India & Ors
2022 Latest Caselaw 4487 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 (Civil Writ Jurisdiction)
                               W.P.(C). No.4710 of 2003
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Steel Authority of India Limited .... .... Petitioner Versus Union of India & Ors. .... .... Respondents

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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner : Mr. Indrajit Sinha, Adv. For the Respondents : Mr. Sunil Kumar, C.G.C.

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th 16/Dated: 09 November, 2022

1. It has been submitted by the learned counsel for the respondent that the same notification has been upheld by the Hon'ble Apex Court in judgment reported in 2019 (0) AIJEL-SC 64391.

2. Learned counsel for the petitioner seeks adjournment for examining the same.

3. As prayed for, put up this case after one week.

(Rajesh Kumar, J.)

Amar/-