SA/69/2019
2022 Latest Caselaw 2010 Jhar

Citation : 2022 Latest Caselaw 2010 Jhar
Judgement Date : 13 May, 2022

Jharkhand High Court

SA/69/2019 on 13 May, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     S.A. No. 69 of 2019
                                           ......

4/13.05.2022 So far as defect no.9 is concerned, let the certified copy of the judgment and decree be sent to the court below for necessary correction.

Rest of the defects should be removed by 15th June, 2022, failing which, this appeal shall stand rejected without further reference to a Bench.

(Ananda Sen, J) Mukund/-

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