Bihari Lal Mandal vs The State Of Jharkhand And Another
2022 Latest Caselaw 904 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                      W.P.(S) No. 651 of 2013

                   Bihari Lal Mandal                            ...      ...   Petitioner
                                          Versus
                 The State of Jharkhand and another ...           ...     Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. A.K. Sahani, Advocate For the Respondents : Mr. Ashok Kumar Yadav, G.A. I

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8/07.03.2022 Heard Mr. A.K. Sahani, learned counsel appearing on behalf of the petitioner.

2. Heard Mr. A.K. Yadav, learned counsel appearing on behalf of the respondents.

3. Learned counsel for the petitioner has relied upon the two judgments reported in (2010)2 SCC 772 and (2006)9 SCC 440.

4. Arguments concluded.

5. Post this case for judgment on 15.03.2022.

(Anubha Rawat Choudhary, J.) Binit