Md. Suddin vs State Of Jharkhand & Others
2022 Latest Caselaw 1092 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             L.P.A. No. 769 of 2019
          Md. Suddin                                                ---Appellant
                                           Versus
          State of Jharkhand & others                               ...Respondents
                                           ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan

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For the Appellant :

For the Respondent : Mr. Jayant Franklin Toppo, S.C.-VII

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06/21.03.2022 No one appears for the appellant.

Mr. Jayant Franklin Toppo, learned S.C-VII appears for the State. He submits that he would be seeking instruction whether fresh order has been passed in terms of Para-18 of the impugned judgment.

Matter be listed after 3 weeks.

(Aparesh Kumar Singh, J)

(Deepak Roshan,J) jk/