Ranjeet Oraon vs The State Of Jharkhand
2022 Latest Caselaw 2842 Jhar

Citation : 2022 Latest Caselaw 2842 Jhar
Judgement Date : 22 July, 2022

Jharkhand High Court

Ranjeet Oraon vs The State Of Jharkhand on 22 July, 2022

                          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   A.B.A. No.4990 of 2022

          Ranjeet Oraon                                        .....   ... Petitioner
                                        Versus
          The State of Jharkhand                                 .... .... Opp. Party
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CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Petitioner : Mr. Jitendra Shankar Singh, Advocate For the State : Mrs. Anuradha Sahay, A.P.P.

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04/22.07.2022 Learned counsel for the applicant, prays and is granted one week's time to bring some judgment of Hon'ble Apex Court on record.

List for hearing on 29th July, 2022.

(Subhash Chand, J.) Rohit

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