Gautam Kumar Arya vs Priya Kumari
2022 Latest Caselaw 56 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    First Appeal No. 48 of 2021

              Gautam Kumar Arya                     ---         ---    Appellant
                                              Versus
              Priya Kumari                          ---         ---   Respondent
                                                ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan Through: Video Conferencing

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For the Appellant: Mr. Purnendu Sharan, Advocate

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04 / 05.01.2022 Issue notice on the Respondent on I.A. No. 5862/2021 seeking stay of the impugned judgment and also on the main Memo of Appeal, for which requisites under registered cover with A/D, speed post and ordinary process be filed within two weeks. Office to track the speed post-delivery.

(Aparesh Kumar Singh, J)

(Deepak Roshan, J) Ranjeet/