M/S. Rungta Mines Ltd vs The State Of Jharkhand
2022 Latest Caselaw 738 Jhar

Citation : 2022 Latest Caselaw 738 Jhar
Judgement Date : 25 February, 2022

Jharkhand High Court

M/S. Rungta Mines Ltd vs The State Of Jharkhand on 25 February, 2022

               IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           Cr. M. P. No. 2729 of 2018

                 M/s. Rungta Mines Ltd.               ...  ... Petitioner
                                       Versus
              1. The State of Jharkhand
              2. Gautam Mahatha                  ...     ...   Opp. Parties
                                       ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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Through: Video Conferencing 12/25.02.2022

1. Post this case for judgment on 11.03.2022.

(Anubha Rawat Choudhary, J.) Mukul

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