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Ram Anugrah Singh vs Sanjay Kumar Singh & Others
2022 Latest Caselaw 602 Jhar

Citation : 2022 Latest Caselaw 602 Jhar
Judgement Date : 21 February, 2022

Jharkhand High Court
Ram Anugrah Singh vs Sanjay Kumar Singh & Others on 21 February, 2022
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 M.A. No. 641 of 2019
                                          ----

Ram Anugrah Singh ... Appellant

-versus-

Sanjay Kumar Singh & Others ... Respondents

----

CORAM : HON'BLE MR. JUSTICE ANANDA SEN THROUGH VIDEO CONFERENCING

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4/ 21.02.2022 So far as the defect with regard to certified copy of the impugned judgment is concerned, the certified copy is directed to be sent to the Court below for necessary correction.

Three weeks' time is granted to the appellants to remove the other defects pointed out by the Office.

(Ananda Sen, J.) Kumar

 
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