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Sunil Kumar Singh @ Sunil Singh & ... vs The State Of Jharkhand & Another
2022 Latest Caselaw 600 Jhar

Citation : 2022 Latest Caselaw 600 Jhar
Judgement Date : 21 February, 2022

Jharkhand High Court
Sunil Kumar Singh @ Sunil Singh & ... vs The State Of Jharkhand & Another on 21 February, 2022
                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                Cr.M.P. No. 68 of 2017
               Sunil Kumar Singh @ Sunil Singh & others               ... Petitioners
                                          -Versus-
               The State of Jharkhand & another                       ... Opposite Parties
                                               -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

For the Petitioners : Mr. R.S. Mazumdar, Sr. Advocate Mr. Nishant Kumar Roy, Advocate For the Opposite Party-State : Mr. Rajneesh Vardhan, A.P.P. For Opposite Party No.2 : Mr. Ankur Anand, Advocate

-----

16/21.02.2022. This petition has been taken through Video Conferencing in view of

the guidelines of the High Court taking into account the situation arising due

to COVID-19 pandemic.

The judgments have been filed on behalf of opposite party no.2 in

terms of the last order.

Let this matter appear on 07.03.2022.

Interim order dated 15.02.2019 is extended, till the next date.

(Sanjay Kumar Dwivedi, J.) Ajay/

 
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