Citation : 2022 Latest Caselaw 598 Jhar
Judgement Date : 21 February, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 652 of 2019
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Tannu Devi & Others ... Appellants
-versus-
Upendra Kumar & Others ... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN THROUGH VIDEO CONFERENCING
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4/ 21.02.2022 So far as the defect with regard to certified copy of the impugned judgment is concerned, the certified copy is directed to be sent to the Court below for necessary correction.
(Ananda Sen, J.) Kumar
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