8/21.02.2022 No One Appears On ... vs Unknown
2022 Latest Caselaw 597 Jhar

Citation : 2022 Latest Caselaw 597 Jhar
Judgement Date : 21 February, 2022

Jharkhand High Court

8/21.02.2022 No One Appears On ... vs Unknown on 21 February, 2022

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     M.A. No. 158 of 2015
                                              ......

8/21.02.2022 No one appears on behalf of the appellant.

So far as defect in respect of certified copy of the impugned judgment is concerned, the certified copy is directed to be sent to the court below for necessary correction.

So far as other defects are concerned, the same should be removed within two weeks.

(Ananda Sen, J) Mukund/-

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