Indu Mishra And Others vs The State Of Jharkhand And Others
2022 Latest Caselaw 373 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                    W.P. (S) 27 of 2004

             Indu Mishra and others        ...     ...     ...        Petitioners
                                     Versus
             The State of Jharkhand and others ...       ...        Respondents
                                           With
                                    W.P. (S) 3077 of 2007

             Binod Kumar Gupta and others          ...      ...     ...       Petitioners
                                     Versus
             The State of Jharkhand and others            ...     ...       Respondents

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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioners : Mr. Deepak Kumar Dubey, Advocate For the Respondents : Ms. Shruti Shrestha, Advocate

Through Video Conferencing

17/09.02.2022

1. At the request of learned counsel for the petitioner and with the consent of the learned counsel appearing on behalf of the State, matter is adjourned and is directed to be posted on 23.02.2022 under the same heading.

2. In the meantime, parties may file their short synopsis of argument and list of judgments, on which they seek to rely.

(Anubha Rawat Choudhary, J.) Binit/