The Central Coalfields Limited ... vs M/S. Shree Balaji Coal Trader Ltd
2022 Latest Caselaw 343 Jhar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       (Letters Patent Appellate Jurisdiction)

                                 L. P. A. No. 612 of 2018
                                 --------

The Central Coalfields Limited and others ... ... Appellants

Versus

M/s. Shree Balaji Coal Trader Ltd. ... ... Respondent

(Through V.C.) CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

-------

For the Appellants : Mr. Anoop Kr. Mehta, Advocate For the Respondent : Mr. Nitin Kr. Pasari, Advocate Ms. Sidhi Jalan, Advocate Mr. Naveen Toppo, Advocate

-------

Order No.07/ Dated: 08th February, 2022

Mr. Anoop Kr. Mehta, the learned counsel for the appellants has sent short synopsis and list of dates through e-mail.

Mr. Nitin Kr. Pasari, the learned counsel for the respondent has also sent compilation of judgments through e-mail.

Taken on record.

Now the pleadings are complete. Post this matter on 03rd March 2022 under the heading "Final Disposal".

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.)

R.K./sudhir