Gurmit Singh Mahal & Ors vs The State Of Jharkhand & Anr
2022 Latest Caselaw 306 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 220 of 2009
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Gurmit Singh Mahal & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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   For the Petitioners         :       None
   For the State               :       Mr. Vishambhar Shastri, A.P.P.
   For the Opp. Party No. 2    :
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Order No. 22: Dated: 7th February, 2022 None has appeared for the petitioners. Mr. Vishambhar Shastri, learned A.P.P. has appeared for the State.

Pursuant to the previous order, the concerned court is directed to proceed in view of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299 and hence the learned court below is directed to send the Status report of this case positively.

(Navneet Kumar, J.) MM