Shambhu Ram vs The State Of Jharkhand Through The ...
2022 Latest Caselaw 218 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                W.P. (S) No. 6534 of 2011

             Shambhu Ram                ...     ...     ...     Petitioner
                                  Versus
            The State of Jharkhand through the Secretary, Road Construction
            Department and others             ...     ...     Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Krishna Murari, Advocate For the Respondent : Ms. Darshana Poddar Mishra, Advocate

Through Video Conferencing

10/02.02.2022

1. Heard Mr. Krishna Murari, learned counsel appearing on behalf of the petitioner.

2. Heard Ms. Darshana Poddar Mishra, learned counsel appearing on behalf of the respondent State.

3. Arguments of the parties are concluded.

4. Post this case for judgment on 03.02.2022.

(Anubha Rawat Choudhary, J.) Binit/