Mr. Arun Kumar Sinha vs The State Of Jharkhand
2022 Latest Caselaw 5169 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr.M.P. No. 2889 of 2014
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Mr. Arun Kumar Sinha ... ... Petitioner Versus

1. The State of Jharkhand

2. Fool Soren ... ... Opposite Parties

CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner : Mr. Sachin Kumar, Advocate For the State : Mr. Sunil Kumar Dubey, A.P.P.

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Order No. 04 / Dated: 20th December, 2022

Learned counsel for the petitioners and learned counsel for the State, are present.

This case is listed after a long period of time i.e. 11.05.2015. Let the present status of the case be called for from the concerned Court regarding the status of this case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within six weeks from the date of receipt of this order.

Let this order be communicated either through FAX or Email. Let the name of Mr. Sunil Kumar Dubey, A.P.P. appear in the cause list on behalf of the State.

J.Minj                                               (Navneet Kumar, J.)