M/S Asarfi Hospital Limited ... vs M/S Sahara India Commercial ...
2022 Latest Caselaw 4853 Jhar

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Civil Review No.75 of 2022
       M/s Asarfi Hospital Limited through its Founder-cum-CEO,
       Harendra Singh                                        .... .. ... Petitioner(s)
                                       Versus
       M/s Sahara India Commercial Corporation Ltd., & Ors.
                                                             .. ... ...Opp. Party(s)
                                        ...........

CORAM :HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY .........

For the Petitioner(s) : M/s Madhu Priya, Advocate For the Opp. Party/State : Mr. Rahul Saboo, GP-II Mr. K. C. Suman, AC to GP-II ......

03/ 02.12.2022. One week's time is allowed for removing the surviving defects as pointed out by the office, failing which, the instant Civil Review case shall stand rejected without further reference to the Bench.

It is submitted that the Civil Review No.78 of 2022 and Cont. (Civil) No.645 of 2022 have also been filed against the common judgment impugned in this application.

Accordingly, list this case along with Civil Review No.78 of 2022 and Cont. (Civil) No.645 of 2022 under the appropriate heading.

(Gautam Kumar Choudhary, J.) Sandeep/