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The State Of Jharkhand & Ors vs Navin Kumar Mandal
2022 Latest Caselaw 3476 Jhar

Citation : 2022 Latest Caselaw 3476 Jhar
Judgement Date : 30 August, 2022

Jharkhand High Court
The State Of Jharkhand & Ors vs Navin Kumar Mandal on 30 August, 2022
            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 237 of 2021

            The State of Jharkhand & Ors.               ...    ...   Appellants
                                    Versus
            Navin Kumar Mandal                          ...      ...   Respondent
                                    ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

---------

For the Appellants : Mr. Devesh Krishna, S.C (Mines) III For the Respondent : Mr. Manoj Tandon, Advocate : Ms. Sneha Kumari, Advocate : Ms. Neha Bhardwaj, Advocate : Ms. Akanksha Priya, Advocate

---------

Oral Order 09/Dated: 30.08.2022

The matter has been heard with the consent of the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) APK/Saket

 
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