Vimal Kumar Jha And Others vs The State Of Jharkhand And Others
2022 Latest Caselaw 3393 Jhar

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
            W.P.(PIL) No. 3515 of 2021
                  Court on its own motion
                         Versus
The State of Jharkhand               .....        Respondent
                         With
                  W.P.(S) No.68 of 2022
Vimal Kumar Jha and Others                       ......        Petitioners
                         Versus
The State of Jharkhand and Others                ......        Respondents
                         With
                  W.P.(S) No.379 of 2022
Rakesh Kumar Singh                                .......      Petitioner
                         Versus
The State of Jharkhand and Others                  .......     Respondents
                         With
                   W.P.(C) No.449 of 2022
Sangam Kumar                                      ........     Petitioner
                         Versus
The State of Jharkhand and Another                  .......    Respondents
                         With
                  W.P.(C) No.773 of 2022
Dinesh Kumar Sahu and Another                        .......   Petitioners
                                       Versus
The State of Jharkhand and Others                     ......   Respondents
                         With
                  W.P.(PIL) No.869 of 2022
                  Court on its own motion
                         Versus
The State of Jharkhand                               ......    Respondent
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioners: Mrs. Ritu Kumar, Advocate Mr. Saurabh Shekhar, Advocate Mr. Amit Kumar Sinha, Advocate Mr. Anurag Kashyap, Advocate For the State: Mr. Sachin Kumar, A.A.G.-II Mr. Gaurav Raj, A.C. to A.A.G.-II Mr. Ashutosh Anand, A.A.G.-III Mr. Binit Chandra, A.C. to A.A.G.-III

For the J.P.S.C.: Mr. Sanjoy Piprawall, Advocate Mr. Abhay Prakash, Advocate

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Oral Order 06/Dated: 25.08.2022

Heard the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sanjay Kumar Dwivedi, J.) VK/Amitesh