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4/02.08.2022 Mr. Ashutosh Anand vs Unknown
2022 Latest Caselaw 2965 Jhar

Citation : 2022 Latest Caselaw 2965 Jhar
Judgement Date : 2 August, 2022

Jharkhand High Court

4/02.08.2022 Mr. Ashutosh Anand vs Unknown on 2 August, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     M.A. No. 434 of 2019
                                            ......

4/02.08.2022 Mr. Ashutosh Anand, learned counsel accepts notice on behalf of Respondent No. 2-Sri Ram General Insurance Company Limited.

Counsel for the appellants will serve two copies of the memo of appeal alongwith the impugned judgment on Mr. Ashutosh Anand.

Let the name of Mr. Ashutosh Anand, learned counsel be appeared in the daily cause list on behalf of Respondent No. 2.

List this case in the next week under same heading for consideration on the limitation petition (I.A. No. 8344 of 2019).

(Ananda Sen, J) Mukund/-

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4/02.08.2022 Mr. Ashutosh Anand vs Unknown
2022 Latest Caselaw 2965 Jhar

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4/02.08.2022 Mr. Ashutosh Anand vs Unknown2022 Latest Caselaw 2965 Jhar

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

4/02.08.2022 Mr. Ashutosh Anand vs Unknown
2022 Latest Caselaw 2965 Jhar