Rohit Kumar Singh vs Khushboo Kumari
2021 Latest Caselaw 3641 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   First Appeal No. 71 of 2020

              Rohit Kumar Singh                     ---         ---  Appellant
                                             Versus
              Khushboo Kumari                       ---         --- Respondent
                                                ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary Through: Video Conferencing

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For the Appellant: Mr. Niranjan Singh, Advocate

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03 / 27.09.2021 Learned counsel for the appellant Mr. Niranjan Singh submits that inadvertently, two appeals have been registered, one filed on-line i.e. First Appeal No. 52/2020 and the other being the present one arising out of the same impugned judgment.

Office to list First Appeal No. 52/2020 on next Tuesday.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Ranjeet/