Sukhmanial Dhagat vs The State Of Fharkhand
2021 Latest Caselaw 3605 Jhar

Citation : 2021 Latest Caselaw 3605 Jhar
Judgement Date : 24 September, 2021

Jharkhand High Court

Sukhmanial Dhagat vs The State Of Fharkhand on 24 September, 2021

{N TAR HIGH COURT OF JHARKHAND AT RANCHI

BLA. No. SUG) of 220

 

Sukhmanial Dhagat ., Petitioner
Vorsns

The State of fharkhand ... Opposite Party

(Phrough VC }
CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHERHAR

Far the Petruoner > Min Rakesh Kumar, Advocate . > Myr. Shekhar Sinha, PP

Cirder ho.09/ Dated : 24° Nepiem ber, 2021 .

Mr Rakesh Kumar. the learned counsel, for the petitioner appears vend seeks one more adjournment stating that te the supplementary affidient Aled on behalf of the petitianer he couki not atiach judgment passed by the tral Court acquitting three co-accused persons,

PNR

Post this matter an 22.10.2021.

(Shree Chandrashekhart)

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