Md. Equbal And Others vs Madina Begum & Others
2021 Latest Caselaw 3534 Jhar

Citation : 2021 Latest Caselaw 3534 Jhar
Judgement Date : 21 September, 2021

Jharkhand High Court

Md. Equbal And Others vs Madina Begum & Others on 21 September, 2021

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                F. A. No. 186 of 2019

   Md. Equbal and others            ....   ....   ....    Appellants
                              Versus
    Madina Begum & others                  ....   ....    Respondents
                          ------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellants : Mr. Krishanu Ray, Advocate For the Respondents : Mr. Rahul Kumar Gupta, Advocate

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Oral Order 14 / Dated : 21.09.2021

In view of certain clarifications required, the parties have been

heard again.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) Raman/VK

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