Arun Kumar & Others vs The State Of Jharkhand & Others
2021 Latest Caselaw 3965 Jhar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cont. Case (Civil) No. 718 of 2020
               Arun Kumar & others                             ... Petitioners
                                          -Versus-
               The State of Jharkhand & others                 ... Opposite Parties
                                              With
                              Cont. Case (Civil) No. 271 of 2021
               Radha Mohan Sharma                              ... Petitioner
                                          -Versus-
               The State of Jharkhand & others                 ... Opposite Parties
                                               -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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               For the Petitioners        : Mr. Prabhat Kumar Sinha, Advocate
               For the State              : Mr. Rahul Saboo, S.C.-I
                                               -----

07/22.10.2021. These petitions have been taken through Video Conferencing in view

of the guidelines of the High Court taking into account the situation arising

due to COVID-19 pandemic.

Learned counsel for the State submits that show-cause have been

filed stating therein that the State has preferred L.P.A. No.21 of 2021

against the judgment dated 10.08.2020 passed in W.P.(S) No.2785 of 2019

and L.P.A. No.220 of 2021 against the judgment dated 07.12.2020 passed in

W.P.(S) No.6789 of 2019.

By way of filing show-cause, the opposite parties prayed twelve

weeks' time for bringing appropriate order. Show-cause has been filed on

04.08.2021. Twelve weeks' time, as prayed in the show-cause, has already

been lapsed and in spite of that, the judgments passed by this Court have

not been complied.

However, further four weeks' time after Deepawali vacation is allowed

for bringing appropriate order in the said L.P.As.

Post these matters four weeks after Deepawali vacation on the

assigned day.

(Sanjay Kumar Dwivedi, J.) Ajay/