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Shrikant Mahto And Others vs Bhawani Devi And Others
2021 Latest Caselaw 3962 Jhar

Citation : 2021 Latest Caselaw 3962 Jhar
Judgement Date : 22 October, 2021

Jharkhand High Court
Shrikant Mahto And Others vs Bhawani Devi And Others on 22 October, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 M.A. No. 58 of 2014
Shrikant Mahto and others            ..... Appellants
                        Versus
Bhawani Devi and others              .... Respondents
                             ------

CORAM : HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

------

For the Appellant                 :Mr. A. Anand, Advocate
For the respondents               :
                                  -----

13 / 22.10.2021

Learned counsel for the appellant has submitted that notices have been served upon respondent Nos. 1 to 3 as per address given by them in the judgment.

However two weeks time has been prayed for seeking necessary instruction to serve notice upon respondent Nos. 1 to 3 on their present and correct address.

(GAUTAM KUMAR CHOUDHARY, J.) Tarun

 
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