Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Hemchandra Dan vs The State Of Jharkhand
2021 Latest Caselaw 4394 Jhar

Citation : 2021 Latest Caselaw 4394 Jhar
Judgement Date : 24 November, 2021

Jharkhand High Court
Hemchandra Dan vs The State Of Jharkhand on 24 November, 2021
        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Appeal (SJ) No. 654 of 2010
                                     -----

Hemchandra Dan ..... Appellant Vs.

The State of Jharkhand ..... Respondent

-----

CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA (Through Video Conferencing)

-----

For the Appellant : Mr. Birendra Kumar, Advocate For the Respondent : Mrs. Lily Sahay, APP

-----

11/Dated: 24/11/2021

Heard Mr. Birendra Kumar, the learned counsel for the appellant as well as Mrs. Lily Sahay, the learned counsel for the State.

Judgment is reserved.

(Ratnaker Bhengra, J.)

S.B.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter