Citation : 2021 Latest Caselaw 4389 Jhar
Judgement Date : 24 November, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
D.Ref. No. 1 of 2021
The State of Jharkhand --- --- Appellant
Versus
Kishun Sao & others --- --- Respondents
.......
CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY For the Appellant : Mrs. Priya Shrestha, Spl. P.P. For the Respondent :
03/24.11.2021 Let this death reference be heard along with Criminal Appeal (DB) No. 97 of 2021 preferred by the convicts. Lower Court Records have been received in connection with the instant death reference.
Issue notice upon the convicts through the Jail authorities. Let the instant death reference be listed along with Criminal Appeal (DB) No. 97 of 2021.
Mrs. Priya Shrestha appears on behalf of the State to assist the Court. Let her name be reflected in the cause list henceforth. Let a copy of the judgment under reference be supplied to her.
(Aparesh Kumar Singh, J.)
(Anubha Rawat Choudhary, J.) A.Mohanty
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!