Sahin Praween vs The State Of Jharkhand & Anr
2021 Latest Caselaw 1378 Jhar

      IN THE       HIGH COURT OF JHARKHAND                         AT RANCHI
                    Criminal Appeal (DB) No.807 of 2016

      Sahin Praween                                   .....   ...      Appellant
                                      Versus
      The State of Jharkhand & Anr.                   ....       ...     Respondents
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CORAM : HON'BLE MR. JUSTICE H. C. MISHRA HON'BLE MR. JUSTICE RAJESH KUMAR

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      For the Appellant        :    Mr. A.K. Sahani, Advocate
      For the State            :    A.P.P.
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The matter was taken up through Video Conferencing. Learned counsels for the parties had no objection with it and submitted that the audio and video qualities are good.

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06/ 17.03.2021 This appeal has been filed by the victim-informant against the Judgment of acquittal passed by the Court of Session.

Let this appeal be re-registered as acquittal appeal and be listed after fresh stamp reporting.

(H. C. Mishra, J.)

(Rajesh Kumar, J.) R.Kr.