Adityapur Industrial Area ... vs ) Bihar State Co-Operative Milk ...
2021 Latest Caselaw 1287 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               L.P.A. No. 581 of 2018
              Adityapur Industrial Area Development Authority         ...Appellant
                                       Versus
              1) Bihar State Co-operative Milk Producers Federation Limited
              2) The State of Jharkhand
              3) Secretary, Industries, Department, Government of Jharkhand,
                 Ranchi
              4) M/s. Composite Tools Company (India) Limited, Gamharia
                                                    ...    ...      ...      Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellant: M/s. V.P. Singh (Sr. Advocate), C.G.A.

Bardhan, Advocate For Resp. No.1: Mr. Umesh Prasad Singh (Sr. Advocate), Ms. Surabhi, Advocate For Resp.2&3/State: Mr. Rakesh Kr. Shahi, A.C. to S.C. (L&C)-I For Resp. No.4: M/s. Pandey Neeraj Rai, Akchansh Kishore, Advocates

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Oral Order 15/Dated: 15.03.2021

Heard the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) Manoj/Raman