Raghubar Yadav And Others vs The State Of Jharkhand
2021 Latest Caselaw 1246 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI

                             Cr. A. (SJ) No. 606 of 2010
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Raghubar Yadav and others ..... Appellants Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA

Through- Video Conferencing

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For the Appellants : Ms. Shilpi Sandil, Advocate For the State : Mr. S.K. Srivastava, APP

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05/Dated: 12/03/2021 When the matter is called out, Ms. Shilpi Sandil, the learned counsel appears for the appellants. She submits that she is searching certain judgment for arguing the case and requests for two weeks' time.

Accordingly, put up this case after two weeks as per its seriatim.

( Ratnaker Bhengra, J.) S.B./Nibha