Citation : 2021 Latest Caselaw 1079 Jhar
Judgement Date : 3 March, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L. P. A. No. 171 of 2020
------
Central University of Jharkhand ... ... ... Appellant Versus Dr. Iswar Chand Bidyasagar & Anr. ... ... Respondents
------
CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
------
For the Appellant : Mr. Manoj Tandon, Advocate For Resp. No.1 : Mr. Indrajit Sinha, Advocate
------
Oral Order
12 / Dated : 03.03.2021
Heard the parties.
Judgment is reserved.
(Dr. Ravi Ranjan, C.J.)
(Sujit Narayan Prasad, J.) VK/AKT
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!