Sunil Kumar Bhagat vs The State Of Jharkhand & Another
2021 Latest Caselaw 2065 Jhar

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Criminal Revision No. 1504 of 2015
Sunil Kumar Bhagat                                        ....... Petitioner

                               Versus
The State of Jharkhand & Another                   ....... Opposite Parties
                               -----------------

(Through V.C.)

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

For the Petitioner : Mr. Deepak Dubey, Advocate For OP No.2 : Mr. Arun Kumar, Advocate

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Order No. 07/ Dated: 25th June, 2021

Mr. Arun Kumar, the learned counsel for opposite party no.2 is seeking adjournment.

Post this matter on 30.07.2021 under the heading ''Final Disposal".

In the meantime, the learned counsels for the parties shall prepare short synopsis and list of dates, and if necessary compilation of the judgments.

(Shree Chandrashekhar, J.)

RKM