Citation : 2021 Latest Caselaw 2254 Jhar
Judgement Date : 7 July, 2021
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 93 of 2013
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Fagu Modak and another ...Appellant(s).
Versus Medi Drips Carriers Pvt. Ltd. 3-A, Auckland Place, Kolkata and others ... Respondent(s) CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
Through: Video Conferencing
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For the Appellant(s) : Mr. Rajiv Anand, Advocate. For the Respondent : Mr. Amresh Kumar, Advocate
18/07.07.2021: This case has been listed on the request of the counsel for the Insurance company to seek clarification on the point whether the interest has to be paid or not.
This case has already been disposed of by the Judgment dated 12.04.2021 granting six percent interest. It is made clear that six per cent interest will be paid on the balance amount from the date of the award till the same is actually paid.
(ANANDA SEN, J.) Rajnish
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