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Rukhia Devi vs Bharat Coking Coal Limited & ...
2021 Latest Caselaw 2233 Jhar

Citation : 2021 Latest Caselaw 2233 Jhar
Judgement Date : 6 July, 2021

Jharkhand High Court
Rukhia Devi vs Bharat Coking Coal Limited & ... on 6 July, 2021
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   Civil Review No. 12 of 2019

              Rukhia Devi                                   ---           ---   Petitioner
                                               Versus
              Bharat Coking Coal Limited & others          ---          ---  Opp. Parties
                                                   With
                                       Civil Review No. 10 of 2019
              Rajia Devi & others                          ---          ---  Petitioners
                                               Versus
              Bharat Coking Coal Limited & others          ---          ---  Opp. Parties
                                                ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary Through: Video Conferencing

---

For the Petitioner: M/s Ajit Kumar, Sr. Advocate, Kumari Sugandha, Advocate For the Respondent:Mr. Amit Kr. Das, Advocate

---

05 / 06.07.2021 Learned Senior Counsel for the review petitioners submits that certain judgments relied upon by him, have been sent today through e-mail.

In such circumstances, let the matters be listed on 19.07.2021.

(Aparesh Kumar Singh, J)

(Anubha Rawat Choudhary, J) Ranjeet/

 
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